Krishan Kumar Modi And Others ACIT And Others
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 2892, 2893, 2894, 3951, 3952, 3953, 3954, 3955, 3956 /Del Of 2017
Hon'ble Bench
G.D. Agrawal (VP); Sudhanshu Srivastava, J
Advocates
Ajay Vohra, Rohit Jain, Deepashree, Vibhu Gupta, J.K. Mishra
Final Decision
Partly Allowed/ Dismissed
Acts Referred
- Income Tax Act, 1961 - Section 68, 69, 69A, 69C, 69D, 132, 132(4), 132(5), 132(11), 132(12), 139(1), 142(1), 143(2), 143(3), 153A, 153B, 153C, 234B, 271(1)(c), 271AAA
- Income Tax Rules, 1962 - Rule 115
Judgement Text
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