Exotique Exports Vs ACIT

Income Tax Appellate Tribunal (Delhi B Bench) 27 Aug 2019 Income Tax Appeal No. 2331 /Del Of 2017 (2019) 08 ITAT CK 0191
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2331 /Del Of 2017

Hon'ble Bench

Suchitra Kamble, J; Prashant Maharishi (AM)

Advocates

Surendra Meena

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 200A, 234E

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 ITAT CK 0191
  • Coram: Suchitra Kamble, J; Prashant Maharishi (AM)
  • Bench: Division Bench
  • Advocates: Surendra Meena
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 200A, 234E
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