M/s. OTM Jewellery Pvt. Ltd Vs Income Tax Officer
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 1095 /Del Of 2017
Hon'ble Bench
Bhavnesh Saini, J; O.P. Kant (AM)
Advocates
Vijay Kumar Gupta, Atiq Ahmad
Final Decision
Dismissed
Acts Referred
- Income Tax Act, 1961 - Section 194C, 194I, 1941, 201(1), 201(1A)
- Income Tax Rules, 1962 - Rule 46A
Judgement Text
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