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Income Tax Officer Vs Late Shri Saurabh Gupta Through

Case No: Income Tax Appeal No. 5229 /Del Of 2016

Date of Decision: Sept. 23, 2019

Acts Referred: Income Tax Act, 1961 — Section 268A

Hon'ble Judges: Amit Shukla, J; B. R. R. Kumar (AM)

Bench: Division Bench

Advocate: S.S. Rana, Lalit Mohan

Final Decision: Dismissed

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Judgement