DDIT(E) Vs National Association Of Software And Services Company

Income Tax Appellate Tribunal (Delhi D Bench) 20 Sep 2019 Income Tax Appeal No. 6521 /Del Of 2013 (2019) 09 ITAT CK 0083
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6521 /Del Of 2013

Hon'ble Bench

Prashant Maharishi (AM); K. Narasimha Chary, J

Advocates

Aajy Vohra, Gaurav Jain, Naina Soin Kapil

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 2(15), 11, 12A, 28(iii)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 09 ITAT CK 0083
  • Coram: Prashant Maharishi (AM); K. Narasimha Chary, J
  • Bench: Division Bench
  • Advocates: Aajy Vohra, Gaurav Jain, Naina Soin Kapil
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(15), 11, 12A, 28(iii)
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