DCIT Vs M/s. Madhyam Housing Pvt. Ltd

Income Tax Appellate Tribunal (Delhi C Bench) 30 Sep 2019 Income Tax Appeal No. 5112 /Del Of 2016 (2019) 09 ITAT CK 0118
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5112 /Del Of 2016

Hon'ble Bench

R.K. Panda (AM); Sudhanshu Srivastava, J

Advocates

J.K. Mishra, Dr. Shashwat Bajpai, Sharad Agarwal, Swati Rana

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 132, 153A, 153A(1), 153C

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 09 ITAT CK 0118
  • Coram: R.K. Panda (AM); Sudhanshu Srivastava, J
  • Bench: Division Bench
  • Advocates: J.K. Mishra, Dr. Shashwat Bajpai, Sharad Agarwal, Swati Rana
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 132, 153A, 153A(1), 153C
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