Anukesh Sharma Vs ITO

Case No: Income Tax Appeal No. 7686/Del Of 2018

Date of Decision: Oct. 3, 2019

Acts Referred: Income Tax Act, 1961 — Section 69, 143(3), 147, 148, 151#Income-Tax Rules, 1962 — Rule 46A

Hon'ble Judges: H. S. Sidhu, J

Bench: Single Bench

Advocate: Vipin Garg, Ekta Vishno

Final Decision: Allowed