Devendra Kumar Vs ITO

Income Tax Appellate Tribunal (Delhi Smc Bench) 30 Sep 2019 Income Tax Appeal No. 5480/Del Of 2016 (2019) 09 ITAT CK 0128
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5480/Del Of 2016

Hon'ble Bench

R.K. Panda (AM)

Advocates

S.K. Monga, S.L. Anuragi

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 69

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 09 ITAT CK 0128
  • Coram: R.K. Panda (AM)
  • Bench: Division Bench
  • Advocates: S.K. Monga, S.L. Anuragi
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 69
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