Sharmila Pundir Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal (Delhi A Bench) 27 Sep 2019 Stay Application No.901/Del Of 2019, Income Tax Appeal No. 662/ Del Of 2019 (2019) 09 ITAT CK 0135
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Stay Application No.901/Del Of 2019, Income Tax Appeal No. 662/ Del Of 2019

Hon'ble Bench

G.S. Pannu (VP); Sudhanshu Srivastava, J

Advocates

K.R. Manjani, Surender Pal

Final Decision

Disposed Of

Acts Referred
  • Income Tax Act, 1961 - Section 249(1)(j)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 09 ITAT CK 0135
  • Coram: G.S. Pannu (VP); Sudhanshu Srivastava, J
  • Bench: Division Bench
  • Advocates: K.R. Manjani, Surender Pal
  • Result: Disposed Of
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 249(1)(j)
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