Puneet Jain Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi F Bench) 27 Sep 2019 Income Tax Appeal No. 1569/ Del Of 2012 (2019) 09 ITAT CK 0173
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1569/ Del Of 2012

Hon'ble Bench

N.K. Billaiya (AM); Suchitra Kamble, J

Advocates

K. Sampat, V. Raja Kumar

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 23(3), 44AB, 131, 133(6), 142(1), 142(2), 143(2), 143(3), 144, 271(1)(c), 234A, 234B, 234C, 292B

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 09 ITAT CK 0173
  • Coram: N.K. Billaiya (AM); Suchitra Kamble, J
  • Bench: Division Bench
  • Advocates: K. Sampat, V. Raja Kumar
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 23(3), 44AB, 131, 133(6), 142(1), 142(2), 143(2), 143(3), 144, 271(1)(c), 234A, 234B, 234C, 292B
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