Bhup Singh Vs ITO

Income Tax Appellate Tribunal (Delhi A Bench) 26 Sep 2019 Income Tax Appeal No. 3274/ Del Of 2017 (2019) 09 ITAT CK 0141
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3274/ Del Of 2017

Hon'ble Bench

H. S. Sidhu, J; Anadee Nath Misshra (AM)

Advocates

Sanjay Parashar, Sanjay Kapoor

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 54B, 143(3), 147

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 09 ITAT CK 0141
  • Coram: H. S. Sidhu, J; Anadee Nath Misshra (AM)
  • Bench: Division Bench
  • Advocates: Sanjay Parashar, Sanjay Kapoor
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 54B, 143(3), 147
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