DLF Limited Vs ITO

Income Tax Appellate Tribunal (Delhi B Bench) 10 Oct 2019 Income Tax Appeal No. 3253, 3254, 3487, 3488 DEL Of 2012 (2019) 10 ITAT CK 0049
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3253, 3254, 3487, 3488 DEL Of 2012

Hon'ble Bench

Suchitra Kamble, J; Prashant Maharishi (AM)

Advocates

R.S. Singhvi, Satyajeet Goel, G.K. Dhall

Final Decision

Allowed/Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 4, 5(2), 9, 9(1), 9(l)(vi), 9(l)(vii), 9(1)(vii)(b), 201, 271

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 10 ITAT CK 0049
  • Coram: Suchitra Kamble, J; Prashant Maharishi (AM)
  • Bench: Division Bench
  • Advocates: R.S. Singhvi, Satyajeet Goel, G.K. Dhall
  • Result: Allowed/Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 4, 5(2), 9, 9(1), 9(l)(vi), 9(l)(vii), 9(1)(vii)(b), 201, 271
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