Romi Lal Nanda Vs ITO

Income Tax Appellate Tribunal (Delhi G Bench) 28 Sep 2020 Income Tax Appeal No. 792/Del Of 2016
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 792/Del Of 2016

Hon'ble Bench

R.K. Panda (AM); Suchitra Kamble, J

Advocates

R.S. Singhvi, , Satyajeet Goel, Saras Kumar

Final Decision

Allowed

Acts Referred

Income Tax Act, 1961 — Section 131, 148

Judgement Text

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Case Metadata
  • Coram: R.K. Panda (AM); Suchitra Kamble, J
  • Bench: Division Bench
  • Advocates: R.S. Singhvi, , Satyajeet Goel, Saras Kumar
  • Result: Allowed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 131, 148