Optum Global Solutions (India) Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal (Delhi I-2 Bench) 29 Sep 2020 Income Tax Appeal No. 6665 Del. Of 2017 (2020) 09 ITAT CK 0031
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6665 Del. Of 2017

Hon'ble Bench

N.K. Billaiya (AM); Kuldip Singh, J

Advocates

Nageshwar Rao, Anupham Kant Garg

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 10AA, 10B, 10B(4), 80A(4), 92CA(5), 92CE, 143(3), 144C, 154, 254
  • Income Tax Rules, 1962 - Section 10CB

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 09 ITAT CK 0031
  • Coram: N.K. Billaiya (AM); Kuldip Singh, J
  • Bench: Division Bench
  • Advocates: Nageshwar Rao, Anupham Kant Garg
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 10AA, 10B, 10B(4), 80A(4), 92CA(5), 92CE, 143(3), 144C, 154, 254
  • Income Tax Rules, 1962 - Section 10CB
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