M/s. Bain & Company India Private Ltd Vs DCIT

Income Tax Appellate Tribunal (Delhi I-1 Bench) 29 Sep 2020 Income Tax Appeal No. 3541/Del Of 2016 (2020) 09 ITAT CK 0035
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Income Tax Appeal No. 3541/Del Of 2016

Hon'ble Bench

R.K. Panda (AM); Sudhanshu Srivastava, J

Advocates

Tarandeep Singh, Maimun Alam

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 09 ITAT CK 0035
  • Coram: R.K. Panda (AM); Sudhanshu Srivastava, J
  • Bench: Division Bench
  • Advocates: Tarandeep Singh, Maimun Alam
  • Result: Dismissed
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