ITO(E) Vs India Islamic Cultural Centre

Income Tax Appellate Tribunal (Delhi C Bench) 27 May 2021 Income Tax Appeal No. 208/Del Of 2018 (2021) 05 ITAT CK 0018
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 208/Del Of 2018

Hon'ble Bench

G.S. Pannu, VC; Kul Bharat, J

Advocates

R.S. Singhvi, Satyajeet Goel, Sunita Singh

Final Decision

Dismissed

Acts Referred

Income Tax Act, 1961 — Section 2(15), 10(23C), 11, 12, 143(3)

Judgement Text

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Case Metadata
  • Citation: (2021) 05 ITAT CK 0018
  • Coram: G.S. Pannu, VC; Kul Bharat, J
  • Bench: Division Bench
  • Advocates: R.S. Singhvi, Satyajeet Goel, Sunita Singh
  • Result: Dismissed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 2(15), 10(23C), 11, 12, 143(3)

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