Baba Sri Chand Majik Enterprises India Private Limited Vs Income Tax Officer
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 6109/Del./2019
Hon'ble Bench
R.K. Panda, (AM)
Advocates
Shashank Burman, R.K. Gupta
Final Decision
Allowed
Acts Referred
- Income Tax Act, 1961 - Section 143(3)
Judgement Text
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