M/s. Richa Holdings Ltd. Vs ITO

Income Tax Appellate Tribunal (Delhi E Bench) 8 Jun 2021 Income Tax Appeal No. 1541/Del/2020 (2021) 06 ITAT CK 0044
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1541/Del/2020

Hon'ble Bench

Kul Bharat, J

Advocates

I.P.Bansal, Vivek Bansal, Farhat Khan

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 14A, 36(l)(iii), 143(3)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 06 ITAT CK 0044
  • Coram: Kul Bharat, J
  • Bench: Single Bench
  • Advocates: I.P.Bansal, Vivek Bansal, Farhat Khan
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 14A, 36(l)(iii), 143(3)
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