M/s. Colwell & Salmon Communications India Ltd Vs Addl. CIT

Income Tax Appellate Tribunal (Delhi E Bench) 1 Jun 2021 Income Tax Appeal No. 5188/Del/2010 (2021) 06 ITAT CK 0069
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5188/Del/2010

Hon'ble Bench

N.K. Billaiya, (AM); Sudhanshu Srivastava, J

Advocates

Abhishek Agarwal, Arun Kumar Yadav

Final Decision

Disposed Of

Acts Referred
  • Income Tax Act, 1961 - Section 143(3), 144C

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 06 ITAT CK 0069
  • Coram: N.K. Billaiya, (AM); Sudhanshu Srivastava, J
  • Bench: Division Bench
  • Advocates: Abhishek Agarwal, Arun Kumar Yadav
  • Result: Disposed Of
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(3), 144C
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