ACIT Vs M/s Times Internet Ltd

Income Tax Appellate Tribunal (Delhi G Bench) 8 Jul 2021 Income Tax Appeal No. 5942/Del/2017
Bench: Division Bench

Judgement Snapshot

Case Number

Income Tax Appeal No. 5942/Del/2017

Hon'ble Bench

O.P.Kant, (AM); Kuldip Singh, J

Advocates

Prakash Dubey, Neha, Mukesh Gupta

Judgement Text

Translate:
Supreme Court
M/s Tarachand Logistic Solutions Limited Vs State Of Andhra Pradesh & Ors
29 Aug 2025
Supreme Court
State Of Punjab And Others Vs Ex. C. Satpal Singh
29 Aug 2025
From The Blog
Bandhua Mukti Morcha vs Union of India (1983)
Oct
17
2025

Landmark Judgements

Bandhua Mukti Morcha vs Union of India (1983)
Read More
A.R. Antulay vs R.S. Nayak and Another (1988)
Oct
17
2025

Landmark Judgements

A.R. Antulay vs R.S. Nayak and Another (1988)
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Coram: O.P.Kant, (AM); Kuldip Singh, J
  • Bench: Division Bench
  • Advocates: Prakash Dubey, Neha, Mukesh Gupta
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.