Arvind Kaushik Vs Income-tax Officer

Income Tax Appellate Tribunal (Delhi A Bench) 27 Jul 2021 Income Tax Appeal No. 1256/Del/2017 (2021) 07 ITAT CK 0089
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1256/Del/2017

Hon'ble Bench

N.K. Billaiya, (AM); K.Narasimha Chary, J

Advocates

Sameer Kapoor, Jagdish Singh

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 40(a)(ia), 143(3), 144, 194H, 194J

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 ITAT CK 0089
  • Coram: N.K. Billaiya, (AM); K.Narasimha Chary, J
  • Bench: Division Bench
  • Advocates: Sameer Kapoor, Jagdish Singh
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 40(a)(ia), 143(3), 144, 194H, 194J
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