DCIT Vs Sahara India Sahkari Awas Samiti Ltd

Income Tax Appellate Tribunal (Delhi A Bench) 19 Jul 2021 Income Tax Appeal No. 2481, 2482/Del/2011, Cross Ojection Nos. 221, 222/Del/2011 (2021) 07 ITAT CK 0118
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2481, 2482/Del/2011, Cross Ojection Nos. 221, 222/Del/2011

Hon'ble Bench

R.K. Panda, (AM); Suchitra Kamble, J

Advocates

Ajay Vohra, Divyam Mittal, Satpal Gulati

Final Decision

Allowed/Dismissed

Acts Referred
  • Income-Tax (Appellate Tribunal) Rules, 1963 - Rule 29
  • Income Tax Act, 1961 - Section 80IB(1), 80IB(10), 80IB(10)(d), 80IB(10(a)(i), 254

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 ITAT CK 0118
  • Coram: R.K. Panda, (AM); Suchitra Kamble, J
  • Bench: Division Bench
  • Advocates: Ajay Vohra, Divyam Mittal, Satpal Gulati
  • Result: Allowed/Dismissed
Referenced Acts & Sections
  • Income-Tax (Appellate Tribunal) Rules, 1963 - Rule 29
  • Income Tax Act, 1961 - Section 80IB(1), 80IB(10), 80IB(10)(d), 80IB(10(a)(i), 254
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