Orange Business Services India Solutions Private Ltd. Vs DCIT

Income Tax Appellate Tribunal (Delhi 'I-2' Bench) 15 Jul 2021 Income Tax Appeal No. 6928/Del./2017 (2021) 07 ITAT CK 0128
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6928/Del./2017

Hon'ble Bench

N.K. Billaiya, (AM); Kuldip Singh, J

Advocates

Ravi Sharma, Shashi Bhushan Shukla

Acts Referred
  • Income Tax Act, 1961 - Section 80(4), 92CA

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 ITAT CK 0128
  • Coram: N.K. Billaiya, (AM); Kuldip Singh, J
  • Bench: Division Bench
  • Advocates: Ravi Sharma, Shashi Bhushan Shukla
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 80(4), 92CA
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