Smartspace Infrastructure Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal (Delhi B Bench) 2 Aug 2021 Income Tax Appeal No. 2076/Del/2018 (2021) 08 ITAT CK 0003
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2076/Del/2018

Hon'ble Bench

Anil Chaturvedi, (AM); Kuldip Singh, J

Advocates

Anil Bhalla, Mahesh Thakur

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 143(3), 271(1)(c), 271(1)(c)(iii)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 08 ITAT CK 0003
  • Coram: Anil Chaturvedi, (AM); Kuldip Singh, J
  • Bench: Division Bench
  • Advocates: Anil Bhalla, Mahesh Thakur
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 143(3), 271(1)(c), 271(1)(c)(iii)
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