Income Tax Officer Vs M/s KEC KIEL JV

Income Tax Appellate Tribunal (Delhi F Bench) 17 Aug 2021 Income Tax Appeal No. 7047/Del/2017 (2021) 08 ITAT CK 0051
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 7047/Del/2017

Hon'ble Bench

N.K. Billaiya, (AM); Pawan Singh, J

Advocates

Mrinalini Sapra, Praksah Sinha

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 40A, 40A(2), 40A(2)(b), 143(1), 143(3), 271(1)(C)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 08 ITAT CK 0051
  • Coram: N.K. Billaiya, (AM); Pawan Singh, J
  • Bench: Division Bench
  • Advocates: Mrinalini Sapra, Praksah Sinha
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 40A, 40A(2), 40A(2)(b), 143(1), 143(3), 271(1)(C)
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