Orient Craft Ltd Vs DCIT

Income Tax Appellate Tribunal (Delhi E Bench) 24 Sep 2021 Income Tax Appeal No. 3312, 5039/DEL/2019 (2021) 09 ITAT CK 0037
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3312, 5039/DEL/2019

Hon'ble Bench

Amit Shukla, J; DR.B.R.R.Kumar, (AM)

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 4, 5, 14A, 14A(1), 132(4), 153A, 153D, 234B

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 09 ITAT CK 0037
  • Coram: Amit Shukla, J; DR.B.R.R.Kumar, (AM)
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 4, 5, 14A, 14A(1), 132(4), 153A, 153D, 234B
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