TCI Exim Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal (Delhi G Bench) 2 Nov 2021 Income Tax Appeal No. 4194, 4195/Del/2018 (2021) 11 ITAT CK 0005
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 4194, 4195/Del/2018

Hon'ble Bench

Amit Shukla, J; Dr. B. R. R. Kumar, (AM)

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(22)(e)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 11 ITAT CK 0005
  • Coram: Amit Shukla, J; Dr. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(22)(e)
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