ACIT, Central Circle 13 New Delhi Vs M/S. Jay Auto Components Ltd

Income Tax Appellate Tribunal (Delhi C Bench) 23 Dec 2021 Income Tax Appeal No. 6622, 6623, 6624, 6625, 6626, 6627, 6628, 6629, 6630, 6635, 6638, 6639, 6640, 7278, 7280, 7281/Del./2017 (2021) 12 ITAT CK 0039
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6622, 6623, 6624, 6625, 6626, 6627, 6628, 6629, 6630, 6635, 6638, 6639, 6640, 7278, 7280, 7281/Del./2017

Hon'ble Bench

Anil Chaturvedi, AM; Amit Shukla, J

Final Decision

Dismissed

Acts Referred
  • Income-Tax (Appellate Tribunal) Rules, 1963 - Rule 27
  • Income Tax Act, 1961 - Section 56(2)(vii), 68, 131, 132, 132(1), 132(4), 133(6), 143(1), 143(3), 153A, 153A(1), 154, 194H, 260A

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 ITAT CK 0039
  • Coram: Anil Chaturvedi, AM; Amit Shukla, J
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Income-Tax (Appellate Tribunal) Rules, 1963 - Rule 27
  • Income Tax Act, 1961 - Section 56(2)(vii), 68, 131, 132, 132(1), 132(4), 133(6), 143(1), 143(3), 153A, 153A(1), 154, 194H, 260A
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