Mridu Hari Dalmia Vs D.C.I.T.

Income Tax Appellate Tribunal (Delhi D Bench) 13 Dec 2021 Income Tax Appeal No. 1133/DEL/2017 (2021) 12 ITAT CK 0081
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1133/DEL/2017

Hon'ble Bench

N.K. Billaiya, (AM); Challa Nagendra Prasad, J

Advocates

Dharan Gandhi, Radha Katyal Narang

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 143(3), 271(1)(c), 274

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 ITAT CK 0081
  • Coram: N.K. Billaiya, (AM); Challa Nagendra Prasad, J
  • Bench: Division Bench
  • Advocates: Dharan Gandhi, Radha Katyal Narang
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(3), 271(1)(c), 274
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