Intelsat Corporation Vs A.C.I.T

Income Tax Appellate Tribunal (Delhi D Bench) 13 Dec 2021 Income Tax Appeal No. 4946/DEL/2017 (2021) 12 ITAT CK 0068
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 4946/DEL/2017

Hon'ble Bench

N.K. Billaiya, (AM); Challa Nagendra Prasad, J

Advocates

Vishal Kalra, S.S. Tomar, Ankit Sahni, Yishu Goel, Anupama Anand

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 9(1)(iv), 143(3), 144C(13), 271(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 ITAT CK 0068
  • Coram: N.K. Billaiya, (AM); Challa Nagendra Prasad, J
  • Bench: Division Bench
  • Advocates: Vishal Kalra, S.S. Tomar, Ankit Sahni, Yishu Goel, Anupama Anand
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 9(1)(iv), 143(3), 144C(13), 271(1)(c)
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