Pune Solapur Expressways P. Ltd. Vs ACIT

Income Tax Appellate Tribunal (Delhi F Bench) 10 Nov 2021 Income Tax Appeal No. 3326/Del/2018 (2021) 11 ITAT CK 0022
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3326/Del/2018

Hon'ble Bench

R. K. Panda, (AM); Kuldip Singh, J

Advocates

Ketan Ved, Munesh Kumar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 32, 32(1)(ii), 250(6), 253(1)(a)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 ITAT CK 0022
  • Coram: R. K. Panda, (AM); Kuldip Singh, J
  • Bench: Division Bench
  • Advocates: Ketan Ved, Munesh Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 32, 32(1)(ii), 250(6), 253(1)(a)
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