Majorel India Pvt. Ltd. Vs Acit

Income Tax Appellate Tribunal (Delhi I-1 Bench) 12 Nov 2021 Income Tax Appeal No. 6577/DEL/2016 (2021) 11 ITAT CK 0039
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6577/DEL/2016

Hon'ble Bench

Suchitra Kamble, J; DR. B. R. R. Kumar, (AM)

Advocates

Vishal Kalra, Yishu Goel, F. R. Meena

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Rules, 1962 - Rule 10C
  • Income Tax Act, 1961 - Section 92, 92C(3), 92CA(1), 92CA(4), 271(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 ITAT CK 0039
  • Coram: Suchitra Kamble, J; DR. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: Vishal Kalra, Yishu Goel, F. R. Meena
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 10C
  • Income Tax Act, 1961 - Section 92, 92C(3), 92CA(1), 92CA(4), 271(1)(c)
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