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Income Tax Appellate Tribunal (Delhi A Bench) 12 Nov 2021 Income Tax Appeal No. 6712/DEL/2018 (2021) 11 ITAT CK 0040
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6712/DEL/2018

Hon'ble Bench

R. K. Panda, (AM); Kuldip Singh, J

Advocates

S.C. Gupta, Om Prakash

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 80IA, 80IC, 80IC(2), 80IC(8)(ix), 143(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 ITAT CK 0040
  • Coram: R. K. Panda, (AM); Kuldip Singh, J
  • Bench: Division Bench
  • Advocates: S.C. Gupta, Om Prakash
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 80IA, 80IC, 80IC(2), 80IC(8)(ix), 143(3)
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