ITO Vs Momentum Technologies P. Ltd

Income Tax Appellate Tribunal (Delhi E Bench) 15 Nov 2021 Income Tax Appeal No. 5803/DEL/2017 (2021) 11 ITAT CK 0058
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5803/DEL/2017

Hon'ble Bench

Suchitra Kamble, J; Prashant Maharishi, (AM)

Advocates

Pramita M. Biswas, Kapil Goel

Final Decision

Dismissed

Acts Referred
  • Income Tax Rules, 1962 - Rule 46A
  • Income-Tax (Appellate Tribunal) Rules, 1963 - Rule 27
  • Income Tax Act, 1961 - Section 68, 131, 139(1), 139(5), 142(1), 143(2), 147, 148, 148(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 ITAT CK 0058
  • Coram: Suchitra Kamble, J; Prashant Maharishi, (AM)
  • Bench: Division Bench
  • Advocates: Pramita M. Biswas, Kapil Goel
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 46A
  • Income-Tax (Appellate Tribunal) Rules, 1963 - Rule 27
  • Income Tax Act, 1961 - Section 68, 131, 139(1), 139(5), 142(1), 143(2), 147, 148, 148(1)
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