Addl. CIT Vs Vimal Moulders India Pvt. Ltd

Income Tax Appellate Tribunal (Delhi F Bench) 18 Nov 2021 Income Tax Appeal No. 3122/Del/2018, Cross Objection No. 128/Del/2018 (2021) 11 ITAT CK 0094
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3122/Del/2018, Cross Objection No. 128/Del/2018

Hon'ble Bench

R. K. Panda, (AM); Kuldip Singh, J

Advocates

Ajay Wadhva, Munesh Kumar

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Rules, 1962 - Rule 46A
  • Income Tax Act, 1961 - Section 68, 142(1), 143(1), 143(2), 143(3), 194A, 269SS, 269T

Judgement Text

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