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Income Tax Appellate Tribunal (Delhi I-1 Bench) 24 Nov 2021 Income Tax Appeal No. 507, 508 /Del/2021 & Stay Application No 81, 82/ Del/2021 (2021) 11 ITAT CK 0086
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 507, 508 /Del/2021 & Stay Application No 81, 82/ Del/2021

Hon'ble Bench

Sudhanshu Srivastava, J; Prashant Maharishi, (AM)

Final Decision

Allowed/Dismissed

Acts Referred
  • Income Tax Rules, 1962 - Rule 10B
  • Income Tax Act, 1961 - Section 92C(3), 92CA(1), 92CA(3), 143(3), 144B, 144C(13), 234B, 234C

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 ITAT CK 0086
  • Coram: Sudhanshu Srivastava, J; Prashant Maharishi, (AM)
  • Bench: Division Bench
  • Result: Allowed/Dismissed
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 10B
  • Income Tax Act, 1961 - Section 92C(3), 92CA(1), 92CA(3), 143(3), 144B, 144C(13), 234B, 234C
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