ACIT Vs P & R Infraprojects Ltd

Income Tax Appellate Tribunal (Delhi F Bench) 7 Jan 2022 Income Tax Appeal No. 4944/DEL/2018 (2022) 01 ITAT CK 0009
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 4944/DEL/2018

Hon'ble Bench

R.K. Panda, (AM); Kul Bharat, J

Advocates

V.K. Agarwal, Parikshit Singh

Final Decision

Dismissed

Acts Referred
  • Income-Tax (Appellate Tribunal) Rules, 1963 - Rule 27
  • Income Tax Act, 1961 - Section 68, 133A, 142(1), 143, 143(2), 143(3), 147, 148, 153C, 292BB

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 01 ITAT CK 0009
  • Coram: R.K. Panda, (AM); Kul Bharat, J
  • Bench: Division Bench
  • Advocates: V.K. Agarwal, Parikshit Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Income-Tax (Appellate Tribunal) Rules, 1963 - Rule 27
  • Income Tax Act, 1961 - Section 68, 133A, 142(1), 143, 143(2), 143(3), 147, 148, 153C, 292BB
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