Security Printing & Minting Corporation Of India Ltd Vs Addl. CIT
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 475/DEL/2018
Hon'ble Bench
Amit Shukla, J; Dr. B. R. R. Kumar, (AM)
Advocates
Y. K. Maghan, H. K. Choudhary
Final Decision
Allowed
Acts Referred
- Income Tax Act, 1961 - Section 2(43), 10(34), 14A, 30, 36, 37, 37(1), 40(a)(ii), 115, 115JB, 115JB(2), 115WA, 143(3), 263
Judgement Text
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