Subhash Chander Khanna Vs Income Tax Officer, Ward-33(4)

Income Tax Appellate Tribunal (Delhi G Bench) 7 Mar 2022 Income Tax Appeal No. 1034/DEL/2019 (2022) 03 ITAT CK 0009
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1034/DEL/2019

Hon'ble Bench

Dr. B. R. R. Kumar, (AM); Astha Chandra, J

Advocates

Ved Jain, Umesh Takyar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 144, 147, 148, 250

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 03 ITAT CK 0009
  • Coram: Dr. B. R. R. Kumar, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Ved Jain, Umesh Takyar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 144, 147, 148, 250
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