Guardian India Solutions Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal (Delhi SMC Bench) 9 Mar 2022 Income Tax Appeal No. 1603 & 1604/DEL/2021 (2022) 03 ITAT CK 0022
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1603 & 1604/DEL/2021

Hon'ble Bench

Kul Bharat, J

Advocates

P. roychoudhary, Sanjiv Mahajan

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 03 ITAT CK 0022
  • Coram: Kul Bharat, J
  • Bench: Single Bench
  • Advocates: P. roychoudhary, Sanjiv Mahajan
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
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