Trulymadly Matchmakers Private Limited Vs Income-Tax Officer

Income Tax Appellate Tribunal (Delhi SMC Bench) 31 Mar 2022 Income Tax Appeal No. 1501/DEL/2021 (2022) 03 ITAT CK 0101
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1501/DEL/2021

Hon'ble Bench

Kul Bharat, J

Advocates

Manoneet Dalal, Anshul Kumar, Om Prakash

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(24)(x), 143(3), 195

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 03 ITAT CK 0101
  • Coram: Kul Bharat, J
  • Bench: Single Bench
  • Advocates: Manoneet Dalal, Anshul Kumar, Om Prakash
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(24)(x), 143(3), 195
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