MD Everywhere India (P) Limited Vs DCIT

Income Tax Appellate Tribunal (Delhi I-1 Bench) 30 Mar 2022 Income Tax Appeal No.3840, 3967/DEL/2018 (2022) 03 ITAT CK 0111
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.3840, 3967/DEL/2018

Hon'ble Bench

R.K. Panda, (AM); Astha Chandra, J

Advocates

Rohit Tiwari, Mrinal Kr. Das

Final Decision

Partly Allowed/Dismissed

Acts Referred
  • Income Tax (Appellate Tribunal) Rules, 1963 - Rule 27
  • Income Tax Act, 1961 - Section 92CA, 144C(2), 234B

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 03 ITAT CK 0111
  • Coram: R.K. Panda, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Rohit Tiwari, Mrinal Kr. Das
  • Result: Partly Allowed/Dismissed
Referenced Acts & Sections
  • Income Tax (Appellate Tribunal) Rules, 1963 - Rule 27
  • Income Tax Act, 1961 - Section 92CA, 144C(2), 234B
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