R.S. Poultry Supplier Vs ITO

Income Tax Appellate Tribunal (Delhi SMC Bench) 22 Apr 2022 Income Tax Appeal No. 857/DEL/2020
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 857/DEL/2020

Hon'ble Bench

Challa Nagendra Prasad, J

Advocates

Om Prakash

Final Decision

Partly Allowed

Acts Referred

Income Tax Act, 1961 — Section 131, 133A, 145(3), 148

Judgement Text

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Case Metadata
  • Coram: Challa Nagendra Prasad, J
  • Bench: Single Bench
  • Advocates: Om Prakash
  • Result: Partly Allowed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 131, 133A, 145(3), 148

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