Anju Mahajan Vs Income Tax Office

Income Tax Appellate Tribunal (Delhi A Bench) 20 Apr 2022 Income Tax Appeal No. 2918/DEL/2016 (2022) 04 ITAT CK 0071
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Income Tax Appeal No. 2918/DEL/2016

Hon'ble Bench

Saktijit Dey, J; Dr. B. R. R. Kumar, (AM)

Advocates

Vishal Kalra, Satpal Gulati

Final Decision

Allowed

Judgement Text

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Case Metadata
  • Citation: (2022) 04 ITAT CK 0071
  • Coram: Saktijit Dey, J; Dr. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: Vishal Kalra, Satpal Gulati
  • Result: Allowed
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