Raghav Aditya Chits P. Ltd. Vs ACIT

Income Tax Appellate Tribunal (Delhi F Bench) 22 Apr 2022 Income Tax Appeal No. 3254/DEL/2018
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3254/DEL/2018

Hon'ble Bench

G.S. Pannu, P; Saktijit Dey, J

Advocates

Atiq Ahmed

Final Decision

Dismissed

Acts Referred

Income Tax Act, 1961 — Section 142(1), 143(2), 144, 271(1)(b), 271(1)(c)

Judgement Text

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Case Metadata
  • Coram: G.S. Pannu, P; Saktijit Dey, J
  • Bench: Division Bench
  • Advocates: Atiq Ahmed
  • Result: Dismissed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 142(1), 143(2), 144, 271(1)(b), 271(1)(c)

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