DFMS Facility Private Limited. Vs ITO

Income Tax Appellate Tribunal (Delhi SMC Bench) 28 Apr 2022 Income Tax Appeal No. 1799/DEL/2021
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1799/DEL/2021

Hon'ble Bench

Challa Nagendra Prasad, J

Advocates

Sonali Shah, Om Prakash

Final Decision

Allowed

Acts Referred

Income Tax Act, 1961 — Section 2(24)(x), 28, 36, 36(1)(va), 43B, 139(1), 143(1), 143(1)(a)(iv), 154

Judgement Text

Translate:
Supreme Court
Rajendra Bihari Lal And Another Vs State Of Uttar Pradesh And Others
17 Oct 2025
Delhi HC
Rachna Bansal & Ors. Vs Commissioner Of The Municipal Corporation Of Delhi & Ors.
17 Oct 2025
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Case Metadata
  • Coram: Challa Nagendra Prasad, J
  • Bench: Single Bench
  • Advocates: Sonali Shah, Om Prakash
  • Result: Allowed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 2(24)(x), 28, 36, 36(1)(va), 43B, 139(1), 143(1), 143(1)(a)(iv), 154

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