Grant Thornton Advisory (P.) Ltd. Vs DCIT

Income Tax Appellate Tribunal (Delhi D Bench) 29 Apr 2022 Income Tax Appeal No. 3259/DEL/2017 (2022) 04 ITAT CK 0119
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3259/DEL/2017

Hon'ble Bench

G.S.Pannu, P; Saktijit Dey, J

Advocates

Vinod Kumar Bindal, Sweety Kothari, Sanjay Kumar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 9(1), 9(1)(i), 9(1)(vi), 9(1)(vii), 40(a)(i), 195

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 04 ITAT CK 0119
  • Coram: G.S.Pannu, P; Saktijit Dey, J
  • Bench: Division Bench
  • Advocates: Vinod Kumar Bindal, Sweety Kothari, Sanjay Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 9(1), 9(1)(i), 9(1)(vi), 9(1)(vii), 40(a)(i), 195
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