Microstrategy Singapore Pte. Ltd Vs ACIT (International Taxation)

Income Tax Appellate Tribunal (Delhi D Bench) 29 Apr 2022 Income Tax Appeal No. 2686/DEL/2018 (2022) 04 ITAT CK 0120
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2686/DEL/2018

Hon'ble Bench

G.S.Pannu, P; Saktijit Dey, J

Advocates

Rajan Vora, Sanjay Kumar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 9(1)(vi), 9(1)(vii), 234B, 250, 271(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 04 ITAT CK 0120
  • Coram: G.S.Pannu, P; Saktijit Dey, J
  • Bench: Division Bench
  • Advocates: Rajan Vora, Sanjay Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 9(1)(vi), 9(1)(vii), 234B, 250, 271(1)(c)
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