M/S Heritage Holidays Pvt. Ltd Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal (Delhi C Bench) 29 Apr 2022 Income Tax Appeal No. 8148/DEL/2018 (2022) 04 ITAT CK 0121
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 8148/DEL/2018

Hon'ble Bench

R.K. Panda, (AM); N. K. Choudhry, J

Advocates

G.S. Kohli, Hemant Gupta

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 154

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 04 ITAT CK 0121
  • Coram: R.K. Panda, (AM); N. K. Choudhry, J
  • Bench: Division Bench
  • Advocates: G.S. Kohli, Hemant Gupta
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 154
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