Orange Business Services India Solutions Private Limited Vs DCIT

Income Tax Appellate Tribunal (Delhi E Bench) 9 May 2022 Income Tax Appeal No. 5784/Del/2018 (2022) 05 ITAT CK 0024
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5784/Del/2018

Hon'ble Bench

A.D. Jain, P; Dr. B. R. R. Kumar, (AM)

Advocates

K.M. Gupta, Shweta Yadav

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 115JB, 142(1), 143(2), 143(3), 147, 148, 234B, 234C, 250(6)

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More